LEGAL FRAMEWORK FOR WORKPLACE DISABILITY INCLUSION: A COMPARATIVE STUDY OF NIGERIA AND THE UNITED STATES
Authored By: Cynthia Nwamaka Ibor Ebonyi State University, Nigeria. INTRODUCTION Globally, the quest for inclusive societies has led to a […]
Authored By: Cynthia Nwamaka Ibor Ebonyi State University, Nigeria. INTRODUCTION Globally, the quest for inclusive societies has led to a […]
Authored By: Nwachukwu Favour Chiamaka Enugu State University of Science and Technology, Nigeria. ABSTRACT Reflecting on contemporary Nigerian society reveals
REEXAMINING JUDICIAL AUTONOMY IN NIGERIA: A PANACEA FOR EFFECTIVE JUSTICE DELIVERY Read More »
Authored By: YASHI TRIPATHI Chanakya National Law University Abstract The Digital Personal Data Protection Act, 2023 (DPDP Act), marks India’s
Authored By: NANDANA B S GOVERNMENT LAW COLLEGE, THIRUVANANTHAPURAM ABSTRACT The year 2025 didn’t merely turn a page in the
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Authored By: Wajiha Ali Namazi Keshav Memorial College of Law Abstract This article is all about identifying the workings of
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Authored By: Nandani kumari Usha Martin University Angara Ranchi Jharkhand Abstract
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Authored By: Sina Yigzaw Demssie Addis Ababa University Introduction We now live in a world where war is no longer
The Rising Threat of Lawfare: When the Law Becomes a Weapon of War Read More »
Authored By: Ahmed Hanatu Ohogo University of Abuja, Nigeria. Abstract There are certain aspect of our day to day activities
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Authored By: Akinyemi Oluwanifemi Sarat Lagos State University Abstract This comprehensive article delves into the intricate legal landscape surrounding trademark
Brand Name Duplication: Exploring the Limits of Trademark Protection Read More »
Authored By: Tala Badawi Abstract This article proposes a progressive and optional employment law designed to support working mothers in
Authored By: Aarti Shree Guru Gobind Singh Tricentenary University Abstract Artificial Intelligence (AI) is rapidly transforming industries and societal norms,
Authored By: NUR AMIRA FARHANA BINTI ISMAIL ISLAMIC SCIENCE UNIVERSITY OF MALAYSIA Abstract As artificial intelligence (AI) technology increasingly powers
Legal Liability in Accidents Involving Autonomous Vehicles: Who is Responsible Read More »