Authored By: Shobhinie Ganendiran King’s College London ABSTRACT Independent streetwear labels occupy a distinctive and legally precarious position in the […]
Authored By: Aarav Sachdeva National Law University Delhi Abstract Fashion designs occupy a unique position within intellectual property law because
Authored By: Shubha Sree H Damodaram Sanjivayya National Law University. ABSTRACT The rapid globalization and evolving Indian fashion industry is
Authored By: Kimberly Vargas Paima Universidad Privada Del Norte ABSTRACT This article analyzes crowdfunding as a participatory financing model, with
Authored By: Mikosi Fulufhelo Sharon University of South Africa ABSTRACT The expansion of digital commerce and social media platforms has
Authored By: Tamanna Ashra Renaissance Law College ABSTRACT The growth of the resale and vintage fashion market in India poses
Authored By: Jagashri Kumaran School of Law, Veltech University. Abstract: When a Mumbai Ateliers (artisan) hand-stitches embroidery destined for a Christian
Authored By: Muhammad Rameez Amjad DITE Abstract: This article is based mainly answering the question, Does Intellectual Property Organization of
Authored By: Himani Kumari Parul University ABSTRACT The increasing integration of Indian traditional cultural expressions into global luxury fashion has
Authored By: Navjot Karn KCCILHE Abstract This article examines the limitations of existing intellectual property frameworks in protecting independent fashion
Authored By: Madhup Ajmeri Indore Institute of Law, Indore, Madhya Pradesh ABSTRACT Product development, trend forecasting, and design creation have
Authored By: Fiona Anoop Cochin University Of Science and Technology ABSTRACT The integration of artificial intelligence into the fashion design
ARTIFICIAL INTELLIGENCE AND FASHION DESIGN: WHO OWNS AI-GENERATED FASHION? Read More »
