Authored By: Khushi Sethia ICFAI Law School, Hyderabad Abstract The rapid integration of artificial intelligence into the contemporary fashion industry […]
AI-Generated Fashion Designs: Who Owns the Runway Read More »
Authored By: Sophie Stelfox Royal Holloway University of London Abstract This article examines the extent to which intellectual property law
Authored By: Sienna Louise Warren Aston University Abstract This article contends that UK trademark and passing off law are doctrinally
Authored By: Simpy Shah Gitarattan International Business School Affiliated to GGSIPU Abstract Geographical Indications (GIs) function as intellectual property tools
Authored By: Vikas Kcc Institute of Legal and Higher Education Abstract The fashion industry significantly impacts the environment and global
Sustainability and Ethical Fashion Read More »
Authored By: Sanjana Rakhi Kujur Amity University Kolkata Abstract India’s influencer marketing sector, valued at INR 2,344 crore in 2024
Authored By: KRITIKA TRIPATHI Sri Sathya Sai College For Women , Bhopal Abstract The fashion sector has emerged as one
Copyright Protection of Fashion Designs in India: Legal Gaps and Challenges Read More »
Authored By: Ananya Tulsian Rajiv Gandhi National University of Law, Punjab, Patiala Abstract For centuries, indigenous textile traditions have functioned
Authored By: Aditya Patel MB Khalsa Law College Indore (DAVV) Abstract The fashion industry is really relying on the internet
Trademark Protection of Luxury Fashion Brands in Digital Era Read More »
Authored By: Omolayo Promise Deborah Federal University Oye Ekiti Abstract Nigeria’s fashion sector has experienced remarkable growth, positioning it as
BRIDGING THE GAP: INTERNATIONAL PROTECTION AND THE EVOLVING LEGAL FRAMEWORK OF NIGERIA Read More »
Authored By: Ashley Voon Xuan Yu Brickfields Asia College Abstract Historically speaking, cultural appropriation in the fashion industry has been
Cultural Appropriation or Intellectual Property Protection? An Analysis Read More »
Authored By: Rashmi Bhushan Bharati vidyapeeth New Law College, Pune ABSTRACT The growing globalization of the fashion sector has led
Protection of Indigenous Textile Patterns in Global Luxury Fashion Read More »
