Authored By: Charushila Pranavi A/P Sukumaran Advance Tertiary College KL Abstract Luxury fashion brands rely heavily on trademark reputation, exclusivity […]
Authored By: Eliza Stewart-Jones University of Leeds Abstract This article explores how trademark, copyright, and unfair competition rules internationally, namely
Authored By: Jeyan Vishnu Vardan SRM University, Chennai ABSTRACT The rapid rise of organised luxury resale markets, driven by digital
Authored By: Swethasree S SRM School of Law ABSTRACT India’s fashion industry is one of the fastest growing creative sectors
Authored By: Solin Rasouli The University of Law Abstract Fashion collaboration agreements, contractual arrangements between brands, designers, and creative partners,
FASHION COLLABORATION AGREEMENTS: IP OWNERSHIP LICENSING AND COMMERCIAL RIGHTS Read More »
Authored By: Juhi Symbiosis Law School Noida Abstract This paper will discuss the sufficiency of copyright protection for fashion designs
Authored By: Anam Turab Amjad Hassan Osmania University College of Law ABSTRACT Fashion-entertainment collaborations have emerged as a powerful commercial
Authored By: Mary Tian University College London Abstract The fashion industry is increasingly confronted by legal scrutiny for its environmental
Authored By: Vaishanavi Ranjeet Powar Shahaji Law College Kolhapur Abstract: Kolhapuri Chappals, a traditional handcrafted leather footwear originating from Maharashtra
Kolhapuri Chappals: A Fashion Legacy of India Read More »
Authored By: Edwongu Lekos Odidi Uganda Christian University ABSTRACT Trademark infringement has brought calamitous effects to registered trademark owners and
Authored By: Nikita Suthar S. S. Jain Subodh Law College, Jaipur ABSTRACT The rapid growth of the luxury goods industry
Authored By: Angelina Josephine C J Government law College Thiruvananthapuram ABSTACT This research explores an in-depth analysis of intellectual property
