Fashion & IP Law

Exploring the Intersection of Fashion, Creativity & Intellectual Property

Red Minimalist Fashion Presentation

PROTECTION OF TRADITIONAL TEXTILE DESIGNS AND INDIGENOUS FASHION UNDER INTELLECTUAL PROPERTY LAW: CHALLENGES AND THE NEED FOR STRONGER LEGAL SAFEGUARDS IN INDIA

Authored By: Subhiksha M Sathyabama Institute of Science and Technology, Chennai. Abstract India’s traditional textile heritage represents an invaluable repository

PROTECTION OF TRADITIONAL TEXTILE DESIGNS AND INDIGENOUS FASHION UNDER INTELLECTUAL PROPERTY LAW: CHALLENGES AND THE NEED FOR STRONGER LEGAL SAFEGUARDS IN INDIA Read More »

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