Kesavananda Bharati v State of Kerala
Authored By: Mbali Prudence Kekana University of South Africa Case Citation and Basic Information Case Name: Kesavananda Bharati v State […]
Kesavananda Bharati v State of Kerala Read More »
Authored By: Mbali Prudence Kekana University of South Africa Case Citation and Basic Information Case Name: Kesavananda Bharati v State […]
Kesavananda Bharati v State of Kerala Read More »
Authored By: Aphiwe Nxumalo North-west University Case citation and Basic Information Case Name: Minister of Home Affairs and Another v
Minister of Home Affairs v Fourie 2005 Read More »
Authored By: Mathapelo University of South Africa Case Name: S v Makwanyane and Another (1995) S v Makwanyane and Another
S v Makwanyane and Another 1995 Read More »
Authored By: Shaheeda Dangor University of Witwatersrand Case Citation and Basic Information Ex Parte President of the Republic of South
Authored By: HARMAN KAUR AMRITSAR LAW COLLEGE Case Details Case Name: S.R. Bommai v. Union of India Citation: AIR 1994
S.R. Bommai v. Union of India Read More »
Authored By: Suhani Mehrotra Shri Ramswaroop Memorial University,Lucknow,Uttar Pradesh,India. Case Name: MANEKA GANDHI VS UNION OF INDIA IN THE SUPREME
MANEKA GANDHI VS UNION OF INDIA Read More »
Authored By: Vinutna Eathakota De Montfort University Introduction Donoghue v Stevenson is widely recognized as one of the most influential
Donoghue v Stevenson [1932] AC 562 (HL) Read More »
Authored By: Harley Summers Case Name: W v Gender Recognition Panel Citation: [2025] EWHC 2685 (Fam) Court: High Court Date
W v Gender Recognition Panel Read More »
Authored By: Bhavya Anand Manipal University Jaipur 1. Case Citation and Basic Information Case Name: Harish Rana v. Union of
Harish Rana v. Union of India & Ors. Read More »
Authored By: Asif Manzoor LLOYD SCHOOL OF LAW Case Citation and Basic Information Common Cause (A Regd. Society) v. Union
Common Cause (A Regd. Society) v. Union of India Read More »
Authored By: Vanshdeep Kaur Christ University Case Name: VISHAKA & ORS V STATE OF RAJASTHAN & ORS Citation: (1997) 6
VISHAKA & ORS V STATE OF RAJASTHAN & ORS Read More »
Authored By: Amogelang Thaba University of Fort Hare Case Citation and Basic Information Case: Doctors for Life International v Speaker
Doctors for Life International v Speaker of the National Assembly and others. Read More »