Minister of Home Affairs v Fourie
Authored By: Zabazendoda Zibusiso Biyela University of KwaZulu-Natal 1. Case Title & Citation Minister of Home Affairs and Another v
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Pooja Ramesh Singh v. Jammu & Kashmir Bank Ltd. & Anr.
Authored By: Mahewish Shaikh CASE CITATION AND BASIC INFORMATION Case Name: Pooja Ramesh Singh v. Jammu & Kashmir Bank Ltd.
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Carlill v Carbolic Smoke Ball Company
Authored By: Diya Kazi Middlesex University Case Citation and basic information Carlill v Carbolic Smoke Ball Company [1893] 1Q.B. 256,
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Shreya Singhal and others v. Union of India
Authored By: Vaishnavi Ombase Marathwada Mitra Mandal Shankarrao Chavan Law College Case citations and basic information Full case name: Shreya
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Vishaka & Ors. v. State of Rajasthan & Ors.
Authored By: Arya Nargundi Shankarrao Chavan Law College Pune Case Citation and Basic Information. Case Name: Vishaka & Ors. v.
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National Legal Services Authority v. Union of India
Authored By: Rohini Gajanan Bhajbhuje Dr. Panjabrao Deshmukh College of Law, Amravati 1. Case Citation and Basic Information Full Case
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POOJA RAMESH SINGH v. JAMMU AND KASHMIR BANK LTD. & ANR.
Authored By: Ashna Ahmad School of Law, Prestige Institute of Management & Research Case Name: POOJA RAMESH SINGH v. JAMMU
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Ms. Shehla Zia and Others v. WAPDA
Authored By: Hamdia Sajjad Green International University Case Citation and Basic Information Full Case Name: Ms. Shehla Zia and Others
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Vinter and Others v the United Kingdom
Authored By: Hafsa Hameed Dar University of Bedfordshire Case Law Analysis: Vinter and Others v United Kingdom Full Case Name:
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Nyala Insurance S.C. v Mr. Adugena Ejegu and Mrs. Tenaye Geleta
Authored By: Yeab Tedla Tamene Addis Ababa University Case Citation and Basic Information Nyala Insurance S.C. v Mr. Adugena Ejegu
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Devu G. Nair v. State of Kerala and Others, 2024
Authored By: M SAKTHIVEL The Central Law College Salem Introduction Every democratic society faces moments where the rules made by
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The Prosecutor v. Dominic Ongwen
Authored By: Huma Zakir National University of Science and Technology Case Citation and Basic Information Case Name: The Prosecutor v.
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