Authored By: Simran Pejatta University of Warwick 1. Case Citation and Basic Information Halliburton Company v Chubb Bermuda Insurance Ltd
Halliburton Company v Chubb Bermuda Insurance Ltd [2020] UKSC 48 Read More »
Authored By: Ennie University of South Africa Minister of Home Affairs and Another v Fourie and Another, ZACC 19; 2006(3)
Authored By: Promise Regenesys Education Case Name: Van Wyk and Others v Minister of Employment and Labour Citation: Van Wyk
Van Wyk and Others v Minister of Employment and Labour Read More »
Authored By: Sunjida Sharmin Bangladesh University of Professionals(BUP) 1. Case Citation and Basic Information Full Case Name: Kazi Mozaharul Huq
Kazi Mozaharul Huq & Ors. v. The State Read More »
Authored By: Yugeen Singh Campus Law Centre, Faculty of Law, University of Delhi Case Citation and Basic Information Full Case
Nayan Bhowmick v Aparna Chakraborty Read More »
Authored By: Soliyana Yirgalem Abera Lebawi International Academy 1. Introduction The Bremen v. Zapata Off-Shore Co.[1] is a landmark decision
The Bremen et al. v. Zapata Off-Shore Co. Read More »
Authored By: Alicia-Khalia Nembhard Arden University Case Citation and Basic Information Case: R (on the application of UNISON) v Lord
R (on the application of UNISON) v Lord Chancellor [2017] UKSC 51 Read More »
Authored By: Amahle Mfana University of Johannesburg Basic Information and Case Citation: S v Makwanyane and Others is the case
S v Makwanyane and Another 1995 (3) SA 391 (CC) Read More »
Authored By: Molebogeng Sambo North West University Full Case Name: Elsie Sophia Cloete v Andries Wilhelmus Jacobus Maritz Citation:(6222/2010 &
Elsie Sophia Cloete v Andries Wilhelmus Jacobus Maritz Read More »
Authored By: Zulaikha Khan STADIO Higher Education Case Citation and Basic Information Full Case Name: The State v Thabo Makwanyane
S v Makwanyane and Another 1995 (3) SA 391 (CC) Read More »
Authored By: Wade Harris Deakin University Case Name: Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744 CITATION
Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744 Read More »
Authored By: Roshan Gupta Shri Swami Dayal Bhatnagar Law College, Chaudhary Charan Singh University Case Citation & Basic Information Case:
Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd. & Anr. Read More »
