Authored By: Okunromade Mary Oluwaseyifunmi Afe Babalola University ABSTRACT The quality of public service delivery is crucial in governance. To […]
Authored By:Gregory Bosire Jomo Kenyatta University Of Agriculture and technology Abstract The issue of brain death has been one of
Authored By: Eve Richardson Royal Holloway University of London Abstract: This project examines how the cultural trivialisation of female interests
Authored By: Reema basheer Middlesex university Dubai ABSTRACT This article examines algorithmic bias in artificial intelligence (AI)-driven decision-making through a
Authored By : Gopika Krishna Government law college Kozhikode Abstract The sudden rise of Indian startups over the past decade
An Inquiry into Corporate Governance Failures in Indian Startups Read More »
Authored By: Mohammad Yamin Hoque Banglaesh Army International University of Science and Technology Abstract The digital revolution has transformed how
Authored By : Rafiah Mairaj Llyod Law College Abstract India has built an extensive legal framework to safeguard women’s rights
Authored by : Sabha Yousuf Bhat Vitasta School of Law & Humanities Introduction: The Indian Criminal Justice System has always
Impact of the New Criminal Laws (BNS, BNSS, BSA) on Everyday Policing in India Read More »
Authored By: Anuska Maity Shri Shikshayatan College, Kolkata INTRODUCTION : The digital ecosystem is expanding rapidly as we know and
Data Protection Act, 2023: Is India’s new privacy regime measure effective? Read More »
Authored By :Vishal Vashishtha Dr. Bhimrao Ambedkar University Agra Abstract This paper examines the persistent and systemic issue of police
The Uniform and the Whip: India’s Unbroken Cycle of Police Brutality Read More »
Authored By : Tripurari Renuka K V Ranga Reddy Law College ABSTRACT Cryptocurrencies have emerged as one of the most
CRYPTOCURRENCY FRAUD: LEGAL CHALLENGES IN INDIA Read More »
Authored By :Krati Agrawal LLOYD LAW COLLEGE Abstract With an estimated 3 million individuals engaged in sex work, generating $8
BODIES AT RISK: A LEGAL INQUIRY INTO THE HEALTH RIGHTS OF SEX WORKERS Read More »
