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Authored By: Somilasonke University of Fort Hare Abstract. Before analyzing the growth of feminism and its connection to international human
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Authored By: Shubhra Singh City Academy Law College Affiliated by University of Lucknow Abstract The concept of live-in relationships has
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Authored By: Muthumala K Thulasi College of Law for Women Introduction In May 2023, Go First, an Indian low-cost airline,
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Authored By: Sejal Choudhary Delhi University Faculty of Law Fashion is not something that exists in dresses only. Fashion is
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