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The consequences of non-compliance with POPIA and disclosure of patient information, confidentiality, privacy, and dignity within the South African Constitution.

Authored By: Lesedi Mapunya Eduvos Midrand Campus INTRODUCTION  Information relating to a person’s health and health care is generally considered

The consequences of non-compliance with POPIA and disclosure of patient information, confidentiality, privacy, and dignity within the South African Constitution. Read More »

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