Authored By: Muluken Adimasu Abstract Freedom of expression is a fundamental human right recognized by international, regional, and national legal […]
Authored By: Deborah Silas Abstract The digital economy thrives on data, but with opportunity comes danger. In Nigeria, personal information
Balancing Privacy and Security: Data Protection Laws in Nigeria in the Age of Cybercrime Read More »
Authored By: Kwanele Msibi University of the Western Cape INTRODUCTION South Africa’s legal framework is rich with statutes aimed at
Authored By: Oluwapelumi Blessing Agunloye Ekiti State University, Ado-Ekiti. ABSTRACT: In the pursuit of order and stability, democratic societies rely
THE PHILOSOPHICAL FOUNDATIONS OF LAW: GOVERNING THE MANY BY THE FEW Read More »
Authored By: Sarabjit Thakur Sister Nivedita University The Supreme Court is the highest court in a nation, and it’s the
Authored By: Tobechukwu Uzo-Nwokorie Babcock University ABSTRACT The recognition and protection of image rights is still an unsettled area of
Authored By: MOST RADIA TASNIA Daffodil International University Abstract The digital governance landscape in Bangladesh has undergone a significant transformation
Authored By: Shivanshi Verma Amity University Lucknow Introduction First of all we have to discuss about what is an E-waste
E-Waste Management: Legal Challenges and Environmental Impact in India Read More »
Authored By: Sophia Haley University of Manchester This article will examine the issues arising under Article 9[1] of the European
Article 9 and the Westernisation of the European Court Of Human Rights Read More »
Authored By: Shumail Tariq Kiani Fatima Jinnah Women University Abstract The rapid development of autonomous weapons systems (AWS), capable of
Authored By: Faiqua Arshad Sri Krishna Jubilee Law College Products need a designation to protect itself, its uniqueness and give
Geographical Indication- Protection of the Identity Read More »
Authored By: Faten Wissam Yehia Law Graduate From Lebanese University Introduction Artificial Intelligence (AI) has swiftly become a cornerstone of
Artificial Intelligence and Data Protection in International Law Read More »
