Authored By: Mohd Wahid Raza Asian Law College Abstract The Waqf (Amendment) Act, 2025 has made important changes to how […]
The Waqf Framework in India: History, Reforms, and the Current Legislative Debate Read More »
Authored By: Dewanshi Bhatt Bennett University ABSTRACT Since administrative law remains a new field of law, there are a lot
Authored By: Anshul Kumar Manik ISDC, University of Allahabad Abstract The rapid proliferation of digital platforms has transformed the lives
Children’s Safety in the Digital Space: Legal Safeguards and Gaps in Indian Cyber Laws Read More »
Authored By: Shreya Ranjan S.S. Khanna Girls’ Degree College, Prayagraj Marriage is a bond that not only unites two people,
IS POLYGAMY AND POLYANDRY PENALIZED UNDER HINDU LAW Read More »
Authored By: Rashi Agarwal Manipal University Jaipur Abstract The 2017 ruling of the Supreme Court in Shayara Bano v. Union
Triple Talaq Verdict: Legal Clarity or Constitutional Conflict Read More »
Authored By: Vibha Rana Galgotias University Abstract The right to die with dignity has emerged as a critical legal and
Authored By: Siddharth Pariani Symbiosis Law School, Pune Abstract This article is a critical examination of enforcement of emergency arbitrator
Authored By: Harshita Dubey Babu Banarsi Das University ABSTRACT Economic sanctions have become significant instruments of diplomacy, increasingly utilized by
Authored By: Abhinav Jaju Lloyd Law College, Greater Noida ABSTRACT This paper provides a comprehensive analysis of the issue of
MALE RAPES SILENT VICTIM AND GENDER OF LISTENER Read More »
Authored By: Arshique Rizvi Amity Law School, Amity University Patna Abstract The integration of Artificial Intelligence (AI) into the Indian
Impact of AI on Legal Ethics and Professional Responsibility in India Read More »
Authored By: Danielle Christine Bengesai University of Johannesburg Introduction: The earliest example of Artificial Intelligence (AI) can be dated back
THE CONTRIBUTION OF ARTIFICIAL INTELLIGENCE TO THE LAW Read More »
Authored By: Pritam Chandra Ashutosh Narayan School of Law/Gopal Narayan Singh University Abstract: This article examines the legal framework governing
The Legalities of Collecting and Storing Customer Data Read More »
