Authored By: Promise Noxolo Mthiyane University of South Africa Introduction On 26 October 2014, Bafana Bafana captain and Orlando Pirates […]
Authored By: Regomoditswe Phala University of Pretoria INTRODUCTION The legal status of an unborn child has for long presented complex
Authored By: Lyn Maluleke Tshwane University Of Technology INTRODUCTION In South Africa Gender-based violence (GBV) remains as one of the
A Critical Analysis of South Africa’s Legal Frameworkin Combating Gender-Based Violence. Read More »
Authored By: Musalafu Masindi Shalot Introduction Gender-based violence (GBV) is still a major constitutional, social, and criminal justice issue in
Authored By: Sibongile Tshabalala Introduction Global mobility, transnational families, and the increase in cross-border custody disputes have resulted in an
Authored By: Ayah Ghaith Middlesex University Introduction In the past decade, more than 12,000 people died in the United Kingdom
Authored By: Kadambari Prakash Salve ILS Law College, Pune Introduction The Indian Constitution gives Parliament the power to amend the
Analysis of Basic Structure Doctrine Read More »
Authored By: Adedoyin Yusuff Olatunji Universitas Islam Indonesia ABSTRACT This paper presents a comparative legal analysis of excise tax law
Authored By: Sthandiwe Bhengu North-West University INTRODUCTION In a republic known for its “scourge of gender-based violence,” the South African
Authored By: Debangshi Paswan University of Calcutta Introduction A right recognised by the Supreme Court in 2014 did not survive
Authored By: Lindelwa Lerato Mlaba University of South Africa Introduction As artificial intelligence has become deeply embedded in society, exerting
Authored By: Mandisa Nokuphiwa University of South Africa South Africa has been dealing with a problem of illegal immigration for
