Authored By: Vaidehi Pandey University of Nottingham Transgender is an umbrella term often used to describe people who identify as
Authored By: Pari INTRODUCTION: It is hard to decide for custody when the couple separates. The legal system in India
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Authored By: Vishwajeet Bhardwaj University of Mumbai List of Abbreviations Abbreviation Full Form AC Law Reports, Appeal Cases (UK) AIR
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Authored By: Biata Simpeh London School Of Economics and Political Science In 2015, the Royal Free London NHS Foundation Trust
Period Tracking and Digital Privacy: How UK Data Regulations are Insufficient. Read More »
Authored By: Yuvraj Singh Rathore University of Turin 1. Introduction Migration has been a part of human history since long
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Authored By: Ashima Bawa Punjabi University, Patiala ABSTRACT Same sex marriage means the marriage between two persons of same sex.
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Authored By: Benjamin Kwizera University of Lay Adventists of Kigali (UNILAK) I. Introduction In a state governed by the Rule
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Authored By: Adeela Ali Djanogly City Academy Sixth Form Introduction For years, women’s progress in equality could be measured by
Authored By: Abhiya Khan University of Nottingham I. Introduction In 1948, the United Nations adopted the Universal Declaration of Human
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Authored By: Syhal Sookdeo University of Kwa-Zulu Natal Introduction The maritime industry is at the verge of a technological revolution.
Authored By: LUCY TUITAI THE KENYA SCHOOL OF LAW INTRODUCTION Kenya’s economic landscape includes a wide range of participants, from
Authored By: Verdha Sabeeh Harlal School of Law, HIMT Abstract The present paper will look at the phenomenon of secondary
