The Right to Be Forgotten in the Age of Artificial Intelligence: Rethinking Data Erasure Under Indian Law
Authored By: Samrudhi Mohapatra SOA University Introduction In 2021, a survivor of sexual assault filed a petition before the Delhi
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Authored By: Adeyemi Adedoyin Oluwafeyikemi University of Lagos ABSTRACT This article examines the role of forensic science in criminal investigation
Authored By: Okusanya Esther Oluwatomilola University of Lagos Introduction In January 2024, singer Taylor Swift became the target of sexually
Authored By: Kashish Mishra IMS Unison University INTRODUCTION: THE NEW FRONTIER OF WORK The way we work has changed alot,
Authored By:Nthabeleng Mokoena University of South Africa I. Introduction The law keeps changing to keep up with social, economic, and
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Authored By: Shivani Pandey Mahatma Gandhi Kashi Vidhyapith Introduction August 11, 2023 was not just another date on India’s legislative
Authored By: Hysen Maloku Hysen Maloku Introduction The world has benefited from the use of artificial intelligence in ways that
Authored By: Diya Gupta Manipal University Jaipur INTRODUCTION Criminal law is essentially a claim of sovereignty by the state. This
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Authyored By: Gauranvi Kumawat Vidyasthali Law College I. Introduction In an era shaped by visible ecological degradation, sustainability has shifted
Authored By: Okiemute Racheal Onoharhigho University Of Benin, Edo State, Nigeria. Introduction Gender inequality severely impacts women globally across safety,
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Authored By: Oghenenyoreme Emmanuella SIAKPERE University of Benin, Edo State, Nigeria. You may be wondering what exactly is intellectual property
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