Authored By: Dikshi Manigandan Shalini VIT Chennai Abstract The fashion industry’s advancement led to the amplification of the roles of
Authored By: Janvi Bagdee Kanoria School of Law for Women Abstract The fashion industry represents a dynamic intersection of creativity,
From Runway to Registration: Trademark Protection in the Fashion Law Industry Read More »
Auhored By:Yashoda Rajput Sage University Bhopal ABSTRACT The fashion industry has always been influenced by different cultures, traditions, and artistic
Authored By: Debjani Banerjee Calcutta University ABSTRACT Traditional Indian textiles such as Banarasi silk, Kanjeevaram silk, and Pochampally Ikat embody
Authored By: Nandini Vinayak Chaudhary Charan Singh University ABSTRACT The global luxury fashion industry faces an unprecedented crisis — not
Authored By: Mampoetse Sarah Letsoaka University of South Africa Abstract Counterfeiting in the fashion and luxury industry undermines brand identity,
Authored By: Malavika.P Nehru Academy of Law ABSTRACT The fashion industry is largely driven by innovation creativity and originality, making
Authored By: Sanskruti Jahagirdar DES Shri Navalmal Firodia Law College Pune I. ABSTRACT India’s Geographical Indications of Goods (Registration and
Authored By: Reokopile Mokgobi Emeris University Abstract The significant legal and ethical concerns regarding ownership, commercial exploitation, and cultural preservation
Authored By: Avantika Sirohi Amity University Noida Abstract India is a nation having rich textile heritage. Generally, every state has
Authored By: Bhavanya E K Dhanalakshmi Srinivasan University Abstract This article examines how Indian traditional fashion crafts are increasingly borrowed,
Authored By: Riya Sinha Chandigarh University ABSTRACT The global fashion industry has increasingly co-opted the language of environmental sustainability as
