Authored By: Jake Nolan TU Dublin Thesis Statement The Supreme Court’s decision in DPP v JC,1 while motivated by legitimate […]
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Authored By: Yuvraj Singh Usha Martin University I. Introduction The rapid advancement of artificial intelligence has enabled the creation of
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Authored By: Pranjali Bharati Vidyapeeth Institute of Management and Research, New Delhi I. Introduction In 2023, the UN Committee on
Authored By: Aparna Aparupa Satapathy SOA NATIONAL INSTITUTE OF LAW Abstract Legislative protections to prevent crimes against women, especially those
Authored By: LYNCY TONIQUE OYUGA Daystar University Introduction Music is an important aspect in life as it is not only
Authored By: Charul Rathore Indore Institute of Law Artificial intelligence is rapidly transforming the manner in which evidence is generated,
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Authored By: Nokwanda Nkumane University of Fort Hare INTRODUCTION Corruption is a major issue in South Africa, billions go missing
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