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IMRAN PRATAPGADHI V. STATE OF GUJARAT (2025 )
Authored by :Tomoghna Das Biswas Sister Nivedita University CITATION: AIR 2025 INSC 410 IMRAN PRATAPGADHI v STATE OF GUJARAT JUDGEMENT: […]
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T.M.A. Pai Foundation v. State of Karnataka (2002)
Authored by:Aditya Shankar Rawani Sister Nivedita University Title: This landmark case deals with the scope of the right to education
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ARNESH KUMAR V/S STATE OF BIHAR & ORS (2014)
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Shayara Bano v. Union of India & Others, AIR 2017 SC 4609
Authored By :Afrin Akhtar Amex Law College Under University of Burdwan Court: Supreme Court of India Bench: J.S. Khehar (CJI),
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Authored By: Adv. Chandrashekhar Verma Rajdhani Law College, Jaipur Affiliated to Dr. Bhimrao Ambedkar Law University, Jaipur Abstract Legal issues
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A LEGAL ANALYSIS OF THE 2025 NIGERIAN TAX REFORM ACTS: THE NIGERIAN TAX ACT, THE NIGERIAN TAX ADMINISTRATION ACT, AND THE JOINT REVENUE BOARD ACT
Authored By : Marvelous Idisi University of Abuja ABSTRACTThe 2025 Nigerian Tax Reform Acts, comprising the Nigerian Tax Act (NTA),
THE FUTURE OF ADR THROUGH PARALEGAL SUPPORT IN NIGERIA’S COMPLEX LITIGATION ENVIRONMENT
Authored By: Simon Fernandez Ogochukwuka Omel University of Uyo ABSTRACT: The Nigerian justice sector is undergoing unprecedented strain due to
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Implications of U.S. Reciprocal Tariffs & LDC Graduation: Concerns and Options for Bangladesh
Authored By:Samanta Azrin Prapty LL.M Specialized in International Commercial Law (North South University) Abstract Bangladesh stands at a critical juncture
A LEGAL ANALYSIS OF NATIONAL STUDENT FINANCIAL AID SCHEME (NSFAS) MISMANAGEMENT
Authored By:Noluthando Shoba University of Zululand Abstract This article presents a legal analysis of alleged maladministration, financial misconduct, and fraud
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A LEGALANALYSIS OF NATIONAL STUDENT FINANCIAL AID SCHEME (NSFAS) MISMANAGEMENT.
Authored By:Noluthando Shoba University of Zululand ABSTRACT This article presents a legal analysis of alleged maladministration, financial misconduct, and fraud
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The South African Land Question: Expropriation of Land and the Constitutional Limits
Authored By: Bonga Sibisi University of Zululand Abstract This article examines the ongoing South African land question, analysing the constitutional
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Authored By: Nzeakor Mmesoma Maryann Nnamdi Azikiwe University, Awka ABSTRACT The rapid expansion of Financial Technology (FinTech) in Nigeria has