CASE SUMMARY: Yahoo! Inc. v. Akash Arora & Anr
Published On: 15th September 2025 Authored By: Aditi Gahlot Dr. B.R. Ambedkar National Law University, Sonipat Citation: 1999 IIAD Delhi […]
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The Evolution of Digital Personal Data Protection in India: Examining the Implementation of the DPDP Act, 2023
Authored By: Kasim Patel Manipal University Jaipur Introduction India’s digital landscape has undergone a transformative shift with the implementation of
The Journey of a Patent: From Publication to Opposition and Grant
Published On: 17th May, 2025 Authored By: Aarti Suresh yadav HVPS law college ghatkopar Section 11A and Section 11B in
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Indira Gandhi a/p Mutho v Pengarah Jabatan Agama Islam Perak & Ors [2018] 1 MLJ 545
Authored By: Lydia Natasya Binti Mohamad Najib 1.0 Introduction The case of Indira Gandhi a/p Mutho v Pengarah Jabatan Agama
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International Case Law Analysis Challenge 2025 – Registrations Open!
Record of Law is pleased to announce the International Case Law Analysis Challenge 2025, an opportunity for law students, researchers,
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Online Legal Research Internship | Record Of Law
📢 Applications Now Open for March 2025 Cohort Record Of Law invites applications for its Online Legal Research Internship starting
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Landmark Supreme Court Verdict on Gender Equality in Indian Armed Forces
News By : Saurabh Pandey In a landmark decision, the Supreme Court of India has upheld gender equality by granting
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Justice After the Fall of Assad: A New Dawn for Syria?
News by: Yara Khair As Syria embarks on a new chapter, the promise of justice for the crimes committed under
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Examining the Relationship Between Equity Trends and Credit Market Performance in Developed Economies
Authored By: Jyoti Bhakta VIT SCHOOL OF LAW, VELLORE INSTITUTE OF TECHNOLOGY, VIT CHENNAI Abstract A positive relationship between equity
Union budget 2025
News By: Purvi Goyal Finance Minister Nirmala Sitharaman announced her Union Budget for 2025-26 on (February 1, 2025) slowing economic
OpenAI Faces Legal Challenges in India Over Copyright Infringement
NEWS BY: CH ROHAN SAI OpenAI which developed ChatGPT faces several active legal challenges throughout India. Multiple Indian news organizations
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The Future of Legal Services: Integrating Offshore Expertise into UK Corporate Litigation
Authored By: Abhar Qais Royal Holloway University of London The globalised world of the present causes the legal profession to