Authored By: Huma Sheheryar International Islamic University Islamabad Case Citation and Basic Information Case Name: Federation of Pakistan and Others
Federation of Pakistan and Others v. Maulvi Tamizuddin Khan Read More »
Authored By: Bridget Emely Nonjabula Malaz UNIVERSITY OF SOUTH AFRICA Case Citation and Basic Information Full Case Name: Edward Nathan
Edward Nathan Sonnenberg Inc v Judith Mary Hawarden Read More »
Authored By: Vaishnavi Sharma Shri Vaishnav Vidyapeeth Vishwavidyalaya Case Citation and Basic Information : Case Name: Omkara Assets Reconstruction Private
Omkara Assets Reconstruction Private Limited v Amit Chaturvedi & Ors Read More »
Authored By: SATHIYA S Government Law College, Villupuram CASE TITLE & CITATION Right to Die with Dignity and Passive Euthanasia
Authored By: Giftson J.S. Government Law College, Theni ( affiliated to Tamil Nadu Dr. Amnedkar Law University) CASE CITATION AND
Brillen Rottler GmbH & Co. KG v TC Read More »
Authored By: Devarsh K Mar Gregorios College of Law, Nalanchira, Trivandrum Case Name: Association For Democratics Reforms v. Union of
Association For Democratics Reforms v. Union of India Read More »
Authored By: Vaibhavi Sudhir Ratnaparkhay SNDT Mumbai and Nottingham Trent University CASE CITATION AND BASIC INFORMATION Case: RTM v Bonne
RTM v Bonne Terre Ltd and Hestview Ltd Read More »
Authored By: Ifeanyi Njoku Godfrey Okoye University Case Citation and Basic Information Full Case Name: Right to Strike under ILO
Right to Strike Under ILO Convention No. 87 (Request for Advisory Opinion) Read More »
Authored By: Anne Zeline S. Caliao Cavite State University – Main Campus CICL XXX v. People of the Philippines [
CICL XXX v. People of the Philippines Read More »
Authored By: Swapnil Prakash Chavan Subhash Desai College of Law (Mumbai University) Case Information Case Name: State Bank of India
State Bank of India & Ors v Union of India & Ors Read More »
Authored By: Mahnoor Fatima Punjab College Case Citation and Basic Information Vedanta Resources PLC and another v Lungowe and others
Vedanta Resources PLC v Lungowe [2019] UKSC 20 Read More »
Authored By: SAKSHI TIWARI Mahatma Gandhi Kashi Vidyapith Case Citation & Basic Information Case Name: Kantaru Rajeevaru v. Indian Young
Kantaru Rajeevaru v. Indian Young Lawyers Association Read More »
