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Authored By: Lyn Maluleke Tshwane University Of Technology Cyberbullying in South Africa: Is the Law keeping up with online Abuse?
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Authored By: Musalafu Masindi Shalot Record of Law internship Introduction Gender-based violence (GBV) is still one of the main human
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Authored By: Ayah Ghaith Middlesex University Introduction Drug trafficking, along with many other crimes, is motivated by the financial gains
Authored By: Kadambari Prakash Salve ILS Law College, Pune Introduction Education is a weapon for the development of oneself and
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Authored By: Adedoyin Yusuff Olatunji Universitas Islam Indonesia Introduction A group of four laws, the Nigeria Tax Act, the Nigeria
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Authored By: Sthandiwe Bhengu North-west University INTRODUCTION The legal profession is now on the front lines of regulatory surveillance rather
Authored By: Debangshi Paswan University of Calcutta Introduction In India, the act of non-consensual sex is considered Rape, unless the
Authored By: Lindelwa Lerato Mlaba University of South Africa South Africa continues to become one of the most countries that
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Authored By: Mandisa Nokuphiwa University of South Africa When a person is assaulted in South Africa, the same physical act
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Authored By: Devi Ervina Nursyamsiah Graduated from Padjadjaran University I. Introduction Indonesian law has advanced through the reform of the
