Authored By: Abdullateef Ayodeji Ogunmuyiwa Univeristy Of Ilorin, Kwara State, Nigeria Introduction Artificial intelligence models now underpin decision-making across law,
Authored By: Onwabe University of Zululand Introduction Isaiah 33:22 states “For the LORD is our judge, The LORD is our
Authored By: Babarinde Esther Adetola Adeleke University ABSTRACT The decline of wildlife in Nigeria has become a major concern requiring
Authored By: Baron Benedict V. Anasarias De Montfort University I. Introduction A legislative proposal concerning Pax Silica is presently under
Authored By: Anastasiia Sosnovska Southampton Solent University I. Introduction Regulation of Artificial Intelligence is one of the biggest legal issues
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Authored By: Batool Rehman Qureshi Beaconhouse College Programme Introduction: What is Khula? To be in a situation where a woman
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Authored By: Hazem Jaber Fattouh Ibrahim Souliman Ain Shams University Introduction Artificial intelligence (AI) is rapidly transforming the legal profession.
Authored By: Valerie Ayverie Lee Anglican High School Introduction Few areas of law expose the tension between individual autonomy and
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Authored By: Reem Adnan Albar Introduction: In 2025, as reported by the Saudi Authority for Intellectual Property, there are 42596
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Authored By: Alynah Sanjay Miranda LORD’S UNIVERSAL COLLEGE OF LAW Introduction Picture waking up one morning and discovering that your
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Authored By: Joy Adhiambo Catholic University of Eastern Africa INTRODUCTION. The police play a fundamental role in maintaining law and
