Authored By: Wade Harris Deakin University Abstract: This article examined Australia’s environment law framework, with a distinct focus on how […]
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Authored By: Roshan Gupta Shri Swami Dayal Bhatnagar Law College, Chaudhary Charan Singh University Abstract Electoral speech is very important
Authored By: Thato Seoka University of South Africa Introduction A ruling was made in a New York court on February
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Authored By: Tsakile jubilee makondo Unisa I. INTRODUCTION South Africa has long been the principal destination for cross-border migration within
Authored By: Sinethemba Lwazi Nothando Mkhize University of South Africa Introduction The way we live and work is being drastically
Authored By: Ludovica Corsello Trinity College Dublin I. Introduction In May 2026, a federal judge in California held a fairness
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