Authored By: Anushka Sharma Department of Laws, Panjab University, Chandigarh Case Citation and Basic Information Case Name: Criminal Proceedings against […]
Criminal Proceedings Against Bodil Lindqvist Read More »
Authored By: Pothuri Sravan Venkata Ram Kumar VIT-AP University INTRODUCTION The Supreme Court of India in Lalita Kumari v. Govt.
Authored By: Zuzile Mntambo University of Fort Hare Case Citation and Basic Information Full Case Name: S v Makwanyane and
S v Makwanyane 1995 (3) SA 391 (CC) 1995 (6) BCLR 665 (CC) [1995] ZACC 3 Read More »
Authored By: Aditi Anil University of Amsterdam Case Citation and Basic Information Shell plc v. Milieudefensie et al. ECLI:NL:GHDHA:2024:2099, Court
Shell Plc v. Milieudefensie et al. Read More »
Authored By: Lesedi Mapunya Eduvos Midrand Campus Case Details and Citation Full Case Name: Centre for Child Law v Minister
Centre for Child Law v Minister of Basic Education and Others Read More »
Authored By: Akshita Dubey NMIMS Kirit P. Mehta School of Law Case Citation and Basic Information Full Case Name: Navtej
Navtej Singh Johar & Ors. v. Union of India & Ors. Read More »
Authored By: Raliphaswa Fhulufhelo Thendo CASE CITATION AND BASIC INFORMATION Case Name: S v Pistorius Citation: S v. Pistorius 2014
CRIMINAL AREA OF LAW Read More »
Authored By: SANNAVI PANDEY Mumbai University CASE CITATION AND BASIC INFORMATION Case Name: Sarla Mudgal, President, Kalyani & Others v.
Sarla Mudgal, President, Kalyani & Others v. Union of India & Others Read More »
Authored By: Aditi Bajaj Chandigarh University Full Case Name: Justice K.S. Puttaswamy (Retd.) and Anr. v. Union of India and
Justice K.S. Puttaswamy (Retd.) and Anr. v. Union of Indiaand Ors. Read More »
Authored By: Izn Zahra Denning Law School – University of London Program Full Case Name: Street v. Mountford [1985] AC
Street v. Mountford [1985] AC 809. Read More »
Authored By: Adv Abru Iqbal Jammu and Kashmir University {Justice K.S. Puttaswamy (Retd.) v. Union of India (2017)} and (Mohd
Cases That Have Shaped Legal Doctrine Or Principal Read More »
Authored By: Diksha Kumari Career College of Law Case Name: OBLIGATIONS OF STATES IN RESPECT OF CLIMATE CHANGE (REQUEST FOR
