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Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University, Gujarat, India Introduction Policing is central to maintaining law
Authored By: Haritha Hariharan Government law College Trivandrum INTRODUCTION Gender justice is a fundamental principle that ensures equality, dignity, and
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Authored By: Maria Fejzulla Salford University Bodies, Birth Rates, and Boundaries: Why Demographic Anxiety Cannot Justify Reproductive Control under the
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Authored By: Varshini S Dr MGR Educational and Research Institute, Chennai Introduction The Satyam scandal of 2009 reshaped how Indian
Authored By: Nishita Singh Rayat Bahra University, Mohali INTRODUCTION India’s law of land is a strong testament of silent and
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Authored By: Sibongakonke Mkhize University of South Africa Introduction: Historical Background and Research Basis The Basic Education Laws Amendment Act
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