Authored By: Brandon Mxolisi Sifuba University of Fort Hare Abstract Africa is going digital, enabling the opening of new opportunities, […]
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Authored By: Jasmine Guru Nanak Dev University Introduction The high-profile criminal cases raise strains on how to keep things confidential
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Authored By: Jheel Gautam Dr Bhim Rao Ambedkar University India is a country of immense diversity-people wear different clothes, speak
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Authored By: Khushi Bhatnagar University of Mumbai law academy At present, every field and aspect of life demands digitalization, whether
Authored By: KASHISH KHAN RAJSHREE LAW COLLEGE Introduction The digital transformation of Indian society has fundamentally altered the way individuals
Authored By: Thandiwe Mabaso University of the Western Cape Introduction The rapid expansion of financial technology (fintech) has reshaped the
Authored By: Tannu Deshwal School of Legal Studies, CMR University The Indian intellectual property landscape is on the cusp of
The AI Mandate: India’s New Blanket Licensing Framework Read More »
Authored By: Vikrant Madhurjya NEF Law College Introduction In this digital world, where every human being has some sort of
Authored By: Harshita Kashyap Symbiosis Law School Hyderabad Abstract: This principle of undisclosed principal and rights of third parties as
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Authored By: Madhurima Gope Bharti Vidyapeeth New Law College, Pune Abstract The music industry is a constantly developing landscape where
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Authored By: Arya Verma National Law University Delhi Introduction The present media and entertainment industry is extremely reliant on a
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Authored By: Gauraksh Sharma Dr Akhilesh Das Gupta Institute of Professional Studies (GGSIPU Affiliated) Abstract India’s corporate legal landscape is
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