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M.C. Mehta vs Union of India & Others.
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Abouzaid v Mothercare (UK) Ltd
Authored By: Lamisha Hasan CASE TITLE & CITATION Abouzaid v Mothercare (UK) Ltd Citation: [2000] EWCA Civ 348; [2001] CP
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Authored By: Winkie K Molefe University of South Africa Case Title & Citation Director of Public Prosecutions v Paulos Kam
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Authored By: Nolwazi Qhawekazi Mtolo University of Fort Hare Introduction Before the Fourie case, South African law, both common law
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Authored By: Diptesh Chakma Bangladesh University of Professionals Case Name: Pindo Mulla v. Spain (2024) Case Name: Pindo Mulla v.
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Government of the Republic of South Africa v Grootboom and Others[2000] ZACC 19 2001 (1) SA 46 (CC) 2000 (11) BCLR 1169 (CC).
Authored By: Lithalethu Mehlwana University of Fort Hare CASE SUMMARY Case full Citation: Government of the Republic of South Africa
CENTRE FOR CHILD LAW v DIRECTOR-GENERAL: DEPARTMENT OF HOME AFFAIRS AND OTHERS 2022 (2) SA 131 (CC).
Authored By: Amorei Coetzee University of Western Cape Citation: 2022 (2) SA 131 (CC). Court: Constitutional Court of South Africa,
THE STATE OF PUNJAB & ORS. VS DAVINDER SINGH & ORS.
Authored By: Khushmandeep Kaur NIMS University, Jaipur Case Analysis THE STATE OF PUNJAB & ORS. VS DAVINDER SINGH & ORS.
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International Crime and Sexual Violence as a War Crime
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R v Brown and Others (1993)
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Authored by :Tomoghna Das Biswas Sister Nivedita University CITATION: AIR 2025 INSC 410 BENCH: IMRAN PRATAPGADHI v STATE OF GUJARAT
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