Authored By: RENEE TIKOLO Case Title & Citation The case is Biosystems Consultants v Nyali Links Arcade Limited [2023]. The […]
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Authored By: Priyanshu Singh Amity University, Noida Case Title State of Punjab & Ors. v. Davinder Singh & Ors. Citation
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Authored By: Mohammed Ayaan Khan Middlesex University Dubai The DIFC Court of First Instance issued a significant judgment that clarifies
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Authored By: SALAUDEEN, Hikmat Oloruntola University of Abuja Case Name: MOHAMMED & ORS v. MOHAMMED & ANOR (2024) LPELR 62831-CA
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Authored By: PRECIOUS INIOLUWA ADEDOKUN GRADUATE-OBAFEMI AWOLOWO UNIVERSITY, ILE-IFE, OSUN STATE, NIGERIA CASE NAME: Smith v. Baker & Sons COURT:
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Authored By: Sradha Ramachandran Calicut University Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. vs. Union of India & Ors.
Authored By: Muhammad Daniyal Qureshi University of London CASE: TAYLOR FASHIONS LTD v LIVERPOOL VICTORIA TRUSTEES LTD [1982] QB 133
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Authored By: Shirley Gao SOAS University of London Court Name & Bench: House of Lords (Scotland) Name of the Court:
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Authored By: Gold Mmasinachi Nwanganga University of Abuja, Nigeria Case Name: DONOGHUE V. STEVENSON (1932) AC 562 HOUSE OF LORDS,
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Authored By: Ololade Adelaja Freelance 1. Case Title & Citation Salisu Ibrahim Jega (suing through his Attorney, Dr. Sanni Umar
Published as part of the International Judgment Writing Competition 2025 (IJWC 2025), organized by Record Of Law in collaboration with
