K. M. Nanavati v. State of Maharashtra (1962)
Authored By: Shwana Rayees Aligarh Muslim University Details of the Case: Title of the Case: K. M. Nanavati v. State […]
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Prosecutor v Akayesu (Appeal Judgment) ICTR-96-4-A (1 June 2001)
Authored By: Namutosi Immaculate Uganda Christian University, Mukono, Uganda Case Title and Citation Prosecutor v Akayesu (Appeal Judgment) ICTR-96-4-A (1
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M’Alister (or Donoghue) (Pauper) v Stevenson [1932] A.C. 562
Authored By: Rownak Morshed Earth House Alternative School Lords present Lord Buckmaster, Lord Atkin, Lord Tomlin, Lord Thankerton, Lord Macmillan
M’Alister (or Donoghue) (Pauper) v Stevenson [1932] A.C. 562 Read More »
Fisher v Bell
Authored By: Shadin Nagmeldin Suliman Abdalla Middlesex University Case Title: Fisher v Bell Citation: [1961] 1 QB 394 Court: High
Minister of Home Affairs and Others v Tsebe and Others; Minister of Justice and Constitutional Development and Another v Tsebe and Others
Authored By: Obakeng Tlapu University of South Africa FACTS OF THE CASE This case concerned two respondents, Emmanuel Tsebe and
Anil Kumar Goel v. Union of India (2024) SCC Online SC 819
Authored By: Lavanya Gupta Gurugram University Case Title & Citation Anil Kumar Goel v. Union of India (2024) SCC Online
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N.N. Global Mercantile Pvt. Ltd. v. Indo Unique Flame Ltd. (2023) 9 SCC 1
Authored By: HARI TEJASREE DANDU MAHATMA GANDHI LAW COLLEGE Case Name: N.N. Global Mercantile Pvt. Ltd. v. Indo Unique Flame
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S v Eadie 2002 1 SACR 663 SCA
Authored By: Faith Duve University of Fort Hare Case Title & Citation S v Eadie 2002 1 SACR 663 SCA;
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MABUZA V MBATHA
Authored By: Aphelele Vava University of Fort Hare INTRODUCTION Customary marriages are celebrated according to the rites, practices, and customs
Messrs MUSTAFA IMPEX KARACHI and others. v The GOVERNMENT OF PAKISTAN through Secretary Finance Islamabad and others
Authored By: Saman Fiaz Bahria University Islamabad Campus CASE NAME: Messrs MUSTAFA IMPEX, KARACHI and others. V The GOVERNMENT OF
Vishaka & Ors v. State of Rajasthan & Ors (1997)
Authored By: Kirti Sanjay Patil KLE Society’s KLE Law College Of Navi Mumbai Case Name: Vishaka & Ors v. State
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THE SUPREME COURT OF APPEAL OF SOUTH AFRICA
Authored By: Koketso Taunyane University of South Africa (UNISA) Neutral citation: Global & Local Investments Advisors (Pty) Ltd v Nickolaus
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