December 2025

Legal Frameworks and Human Rights Violations: Analyzing the Impact of Authoritarianism, State Suppression on Dissent, Extrajudicial Killings, Enforced Disappearances and Freedom of Media

Legal Frame works and Human Rights Violations: Analyzing the Impact ofAuthoritarianism State Suppression on Dissent Extrajudicial Killings Enforced Disappearances and Freedom of Media

Authored By: Latta Hussein Abdalla Latta Hussein Abdalla Abstract This article examines the tension between constitutional rights and authoritarian practices in Kenya,

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