Justice K.S. Puttaswamy (Retd.) v. Union of India
Authored By: Sujata Kumari Justice K.S. Puttaswamy (Retd.) v. Union of India Case Title & Citation Justice K.S. Puttaswamy (Retd.) […]
Justice K.S. Puttaswamy (Retd.) v. Union of India Read More »
Authored By: Sujata Kumari Justice K.S. Puttaswamy (Retd.) v. Union of India Case Title & Citation Justice K.S. Puttaswamy (Retd.) […]
Justice K.S. Puttaswamy (Retd.) v. Union of India Read More »
Authored By: MEGHANA A ICFAI LAW SCHOOL INTRODUCTION PROCTER & GAMBLE (P&G) Procter & Gamble Co. (P&G) was founded by
PROCTER & GAMBLE (P&G) Read More »
Authored By: Gontse Michelle Nchabeleng University of Johannesburg Author: Gontse Michelle Nchabeleng University of Johannesburg South Africa Case Summary: Case
Authored By: Jayasmita Sahoo Capital Law College, Madhusudan Law University, Cuttack CASE NAME-MOHORI BIBEE Vs DHARMODAS GHOSE 1903 CASE CITATION-IL
MOHORI BIBEE Vs DHARMODAS GHOSE 1903 Read More »
Authored By: Syed Muzammil Ahmad Shah LUMS (Lahore University Of Management Sciences ) Case Title and Citation Asma Jilani v
Asma Jilani v Government of the Punjab (PLD 1972 SC 139) Read More »
Authored By: Ekanem Godswill Essien Arthur Jarvis University CASE TITLE AND CITATION Peter Johnny Loke v. The State [1985] 1
Peter Johnny Loke v. The State [1985] Read More »
Authored By: Blessing Banda Cavendish University Zambia Sarah Longwe v Intercontinental Hotels ((1993) 4 LRC 221) [1992] ZMHC 106 (4
Authored By: Haleluya Daniel Addis Ababa University Introduction The Ethiopian Human Rights Council (EHRCO) v Ministry of Justice (2003) is
Ethiopian Human Rights Council(EHRCO) v Ministry of Justice (2003) Read More »
Authored By: Edinyang Mary Emmanuel CASE NAME: Edwards v Boohoo.com UK Ltd & Ors [2025] EWHC 805 (IPEC) COURT &
Edwards v Boohoo.com UK Ltd & Ors [2025] EWHC 805 (IPEC) Read More »
Authored By: Ushas Kumar Dhar East West University Case Name: The Lotus Case (France vs Turkey)1 Citation: PCIJ Ser. A
The Lotus Case (France vs Turkey) Read More »
Authored By: Fizza Bashir Kinnaird College For Women,Lahore ABSTRACT India has a history of giving space to refugees and hosts
REFUGEE RIGHTS AND INTERNATIONAL HUMANITARIAN LAW : AN INDIAN PERSPECTIVE Read More »
Authored By: Natasha Chitundu The University of Zambia Court: High Court of Zambia Judge: Musonda, J Date: 10th November, 2011