Authored By: Muhammad Noor International Islamic University Islamabad Introduction In today’s hyper-connected, AI-driven world, a person’s identity has become both […]
Personality and Publicity rights: Analysisof Legal Framework Read More »
Authored By: Vesna Likar King’s College London Introduction As early as 2018, the U.S. Supreme Court acknowledged in Carpenter v.
In Defence of the Unwritten: The United Kingdom and its Uncodified Constitution In Defence of the Unwritten: The United Kingdom
In Defence of the Unwritten: The United Kingdom and its Uncodified Constitution Read More »
Authored By: Siphelele Nyovane University of Fort Hare ABSTRACT Historically rooted in the apartheid-era legal framework, corporal punishment was widely
Authored By: Urishita Gadhok Abstract Rape remains one of the gravest violations of bodily autonomy and personal dignity. Across jurisdictions,
Authored By: Victoria Sejanamane University of Botswana Abstract Botswana has made significant strides in modernising its legal frameworks, particularly in
Authored By: Nitu Kumari IIMT COLLEGE OF LAW, GREATER NOIDA Abstract In an era increasingly shaped by equality narratives, a
Post-Misogyny Myths: The Invisible Burden of Hyper-Equality on the Modern Man Read More »
Authored By: Ntokozo Amahle Sikhakhane Eduvos Abstract In an era that is dominated by the digital transactions, social media, and
Data Privacy Laws In the Digital Age: Navigating Rights, Risks and Reforms Read More »
Authored By: Muluken Adimasu Abstract Cultural objects are a human rights issue, as their looting and retention violate rights such
Authored By: Shadab Khan Faculty of Law, Jamia Millia Islamia, New Delhi ABSTRACT The digital age has magnified both the
COPYRIGHT AND FREE SPEECH OVERLAP Read More »
Authored By: Prerna Shivaji Kekan New Law College, Pune Introduction Constitutional law serves as the bedrock of a nation’s legal
Authored By: Abel Tulu Addis Ababa University Abstract This paper critically examines the current state of competition in Ethiopia’s insurance
Competition in Ethiopia Insurance Market and its Regulation Read More »
