Shayara Bano v. Union of India (2017) 9 SCC 1
Authored By: TANISHKA RAJPUT ASIAN LAW COLLEGE Introduction The case of Shayara Bano v. Union of India is a watershed […]
Shayara Bano v. Union of India (2017) 9 SCC 1 Read More »
Authored By: TANISHKA RAJPUT ASIAN LAW COLLEGE Introduction The case of Shayara Bano v. Union of India is a watershed […]
Shayara Bano v. Union of India (2017) 9 SCC 1 Read More »
Authored By: Shraddha Trivedi Indian Institute of Management,Rohtak Case Comment: Vishakha & Others v. State of Rajasthan & Others (1997)
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Authored By: Gargi Agrawal Chandigarh group of colleges, Jhanjeri affiliated by Punjabi University, Patiala FACTS The Sabarimala temple in Kerala
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Authored By: Tracy Ntinyari Mbaya Jomo Kenyatta University of Agriculture and Technology (JKUAT), School of Law Name of the case:
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Authored By: Akhi Akter Nishi University Of Information Technology and Sciences (UITS) Case Name: Kazi Mukhlesur Rahman vs Bangladesh &
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Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University CASE NAME AND CITATION: KARSALES (HARROW) V WALLIS (1956) 2 All ER
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Authored By: Gabriella Van Der Maas Middlesex University Case name: People of the State of California v. Orenthal James Simpson
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Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY CASE TITLE: CENTRAL BANK OF NIGERIA V INALEGWU FRANKLINE OCHIFE & OTHERS
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Authored By: Muhammad Umar University of the Punjab, Lahore CASE NAME Bytes for All v. Federation of Pakistan COURT Lahore
Bytes for All v. Federation of Pakistan 2013 Read More »
Authored By: Gaurika Kothari Alankar Law College Name of the case – Vishaka & Ors. v. State of Rajasthan &
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Authored By: Tieba Ibrahim MIDDLESEX UNIVERSITY Case Name: [R v Brown] Court: [House of Lords] Date: December 1993 Citation: [R
Authored By: Grace Akhihiero University of Benin INTRODUCTION This case came on appeal before the Supreme Court of Nigeria. The
Madukolu & Ors v. Nkemdilim (1962) 2 SCNLR 341; (1962) 1 All NLR 587 Read More »