UK Immigration Law and Access to Social Services: Balancing Public Interest and Human Rights
Authored By: Zainab Ahmed De Montfort University Introduction Immigration remains one of the most debated topics in the United Kingdom […]
Legal Aid and the Case for Reform
Authored By: Joel Okpa-Iroha University of Surrey Abstract Legal aid can be regarded as one of the cornerstones of the
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AI in Law: Opportunities, Challenges, and Legal Frameworks
Authored By: Wala Abdalla Faculty of Law at University of Khartoum Abstract Artificial intelligence (AI) has rapidly evolved into a
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The Future of Legal Services: Integrating Offshore Expertise into UK Corporate Litigation
Authored By: Abhar Qais Royal Holloway University of London The globalised world of the present causes the legal profession to