July 2024

Published On: 20 July, 2024 Authored By: Monika Nirma law University Abstract This article examines the ideas of cybercrimes and

Published On: 19 June, 2024 Authored By: Kajal Rai ABSTRACT  We are quite ahead of our old times, People have

Published On: 16 July, 2024 Authored By: Ahmad Bala Jibrin Sharda University Noida Linkedin X-twitter Instagram Table of Contents: Abstract

Published On: 10 July, 2024 Authored By: Inayat Ahmed Linkedin ABSTRACT Hate speech is one of the most trending issues

Published On: 10 July, 2024 Authored By: Palak Kapoor Abstract    This article delves into the multifaceted legal challenges and implications

Published On: 7 July, 2024 Authored By: Tejas B BMS college of law Linkedin  ABSTRACT The Doctrine of Frustration, which

Published On: 7 July, 2024 Authored By: Saba Saif Asian Law College Linkedin Abstract There are important assets in intellectual

Published On: 4th July, 2024 Authored By: Aprajita Pathak University of Lucknow  Abstract    Domestic abuse against women in India is

Published On: 4th July, 2024 Authored By: Sachin Manav Rachna International Institute of Research and Studies Linkedin Questions What are