Legal Perspectives on Cybercrime in India
Published On: 30th June, 2024 AUTHORED BY: S M NAWAZ AHMAD CHANDIGARH UNIVERSITY Linkedin ABSTRACT Modernization in India translated into […]
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Flourishing Within Boundaries: How Traditional Gender Roles Propel Women to Success
Published On: 29th June, 2024 Authored By: G. V. Anuhya Lloyd School of Law Linkedin Introduction : In a contemporary
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Nikah Halala: Unraveling Tradition and Rights
Published On: 27th June, 2024 Authored By: Shristi Chopra SVKM’S Pravin Gandhi College of Law Table of Contents NIKAH HALALA:
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Rights Of Children With Disabilities And Judicial Activism For Protecting Children’s Rights
Authored By: Aaditya Nitin Rayate ILS LAW COLLEGE, PUNE Linkedin Instagram X-twitter Questions: How does the legal system address the
Legal Research Internship Opportunity at Record Of Law
Spread the love and share it with others. Are you a passionate law student or recent graduate eager to gain
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