S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Yalaju-Amaye v Associated Registered Engineering Co. Ltd (1990) 4 NWLR (Pt 145) 422 (SC)

/ Case Summaries

Authored By: Duru Daniel Patrick Ahmadu Bello University, Zaria, Kaduna State, Nigeria Case Title and Citation Yalaju-Amaye v Associated Registered […]

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