WHEN CLIMATE COMMITMENTS FAIL: THE LEGALACCOUNTABILITY GAP BETWEEN NDCS AND HUMANITARIAN CRISES

WHEN CLIMATE COMMITMENTS FAIL: THE LEGALACCOUNTABILITY GAP BETWEEN NDCS AND HUMANITARIAN CRISES

Authored By: BRITNEY VUSHA AMUGUNE Kenyatta University School of Law Parklands Campus I. Introduction By the close of COP30 in […]

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