VICTIM-CENTRIC JUSTICE UNDER THE BHARATIYA NAGARIK SURAKSHA SANHITA 2023 : A SHIFT FROM ACCUSED-CENTRIC PROCEDURE

VICTIM-CENTRIC JUSTICE UNDER THE BHARATIYA NAGARIK SURAKSHA SANHITA 2023 : A SHIFT FROM ACCUSED-CENTRIC PROCEDURE

Authored By: Inayat Rehmani The Glocal University , Saharanpur ABSTRACT  The Indian criminal justice system has traditionally focused more on […]

VICTIM-CENTRIC JUSTICE UNDER THE BHARATIYA NAGARIK SURAKSHA SANHITA 2023 : A SHIFT FROM ACCUSED-CENTRIC PROCEDURE Read More »