S v Makwanyane and Another (CCT3/94) [1995] ZACC 3; 1995 (6) BCLR 665; 1995 (3) SA 391; [1996] 2 CHRLD 164; 1995 (2) SACR 1 (6 June 1995)

Shayara Bano v. Union of India & Others, AIR 2017 SC 4609

/ Case Summaries

Authored By :Afrin Akhtar Amex Law College Under University of Burdwan Court: Supreme Court of India  Bench: J.S. Khehar (CJI), […]

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