TRAGEDY IN SOUTH AFRICA: RISE OF GENDERBASEDVIOLENCE AND FEMICIDE-LEGAL RECKONING FORSHATTEREDLIVES.

TRAGEDY IN SOUTH AFRICA: RISE OF GENDER BASED VIOLENCE AND FEMICIDE-LEGAL RECKONING FOR SHATTERED LIVES

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Authored By: Kwanele Msibi University of the Western Cape INTRODUCTION On 25 May 2025, Olerato Mongale, a 30-year-old Wits student, […]

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