TRAFFICKING AND SMUGGLING: THE ROLE OF INTERNATIONAL LAW IN TACKLING MYRIAD FORMS OF CROSS-BORDER TRAFFICKING

TRAFFICKING AND SMUGGLING: THE ROLE OF INTERNATIONAL LAW IN TACKLING MYRIAD FORMS OF CROSS-BORDER TRAFFICKING

Authored By: Nidhi Yadav ILS Law College, Pune Trafficking and smuggling are the insidious undercurrents of globalization that has shackled […]

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