Too Young to Consent, but Old Enough to Marry? Reconciling the Legal Schism between SORMA and the Marriage Bill.

Too Young to Consent, but Old Enough to Marry? Reconciling the Legal Schism between SORMA and the Marriage Bill.

Authored By: Ndinawanga Mulaudzi University of Johannesburg. Abstract. Globally, international law and the preservation of cultural heritage frequently find themselves […]

Too Young to Consent, but Old Enough to Marry? Reconciling the Legal Schism between SORMA and the Marriage Bill. Read More »