To What Extent Does the 1970 UNESCO Convention Provide a Legal Basis for the Restitution of Dutch Colonial-Era Cultural Objects

To What Extent Does the 1970 UNESCO Convention Provide a Legal Basis for the Restitution of Dutch Colonial-Era Cultural Objects

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Authored By: Kowsar (Layla) Abdulle Tilburg University Abstract The 1970 UNESCO Convention is the leading framework against illicit trafficking of […]

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