THE WOMB AND THE LAW: EXAMINING INDIA’S SURROGACY REGULATION THROUGH THE LENS OF REPRODUCTIVE RIGHTS

THE WOMB AND THE LAW: EXAMINING INDIA’S SURROGACY REGULATION THROUGH THE LENS OF REPRODUCTIVE RIGHTS

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Authored By: Jaztejvar Singh Gill Narsee Monjee Institute of Management Studies, Chandigarh Abstract The Surrogacy (Regulation) Act, 2021 marks a […]

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