THE SOCIAL AND LEGAL IMPILICATION OF AI IMAGE EDITING AND DEEPFAKESIN KENYA: A SOCIOLOGICAL JURISPRUDENCE PERSPECTIVE
Authored By: EUVIE MORAA OCHUKU “The law must be stable, but it must not stand still.” – Roscoe Pound. Law […]
Authored By: EUVIE MORAA OCHUKU “The law must be stable, but it must not stand still.” – Roscoe Pound. Law […]