THE SHADOW DOCKET: BALANCING EFFICIENCY AND PUBLIC INTEREST IN COMPULSORY ADR

THE SHADOW DOCKET: BALANCING EFFICIENCY AND PUBLIC INTEREST INCOMPULSORY ADR

Authored By: Daisy Wagaba Uganda Christian University ABSTRACT The landscape of modern litigation is undergoing a seismic shift. Courts are […]

THE SHADOW DOCKET: BALANCING EFFICIENCY AND PUBLIC INTEREST INCOMPULSORY ADR Read More »