The Right to Privacy in the Digital Age: Balancing Individual Rights and State Surveillance in India
Authored By: Aryaman Bandi MS Ramaiah College of Law 1) Introduction In an era where a citizen’s entire existence can
The Right to Privacy in the Digital Age: Balancing Individual Rights and State Surveillance in India
Authored By: Nainika Shivaram Abstract Justice K.S. Puttaswamy v Union of India, in which justice Puttaswamy declared the right to