CASE

THE REPUBLIC OF UGANDA IN THE HIGH COURT OF UGANDA HOLDEN AT KAMPALA CRIMINAL SESSION CASE NO. 0312 OF 2013

Authored By: MIDRACH ANGEL MUKOOZA NKUMBA UNIVERSITY BRIEF FACTS On 10th of January 2013 around 09:00pm the accused had come […]

THE REPUBLIC OF UGANDA IN THE HIGH COURT OF UGANDA HOLDEN AT KAMPALA CRIMINAL SESSION CASE NO. 0312 OF 2013 Read More »